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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(3) in The Shree Somnath Sanskrit University Act, 2005

(3)The Executive Council after making such inquiry as it thinks fit, records its views in consultation with the Academic Council and may grant or refuse the affiliation.Where the application or any part thereof is refused, grounds for such refusal shall be stated.