Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Entire Act] Union of India - Section Section 3 in The Lotteries (Regulation) Act, 1998 3. Prohibition of lotteries.— Save as otherwise provided in section 4, no State Government shall organise, conduct or promote any lottery.
