Kerala High Court
Shobha vs Muthoot Vehicle And Asset Finance Ltd on 11 July, 2017
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 20TH DAY OF JULY 2018 / 29TH ASHADHA, 1940
WP(C).No. 17237 of 2018
PETITIONER:
SHOBHA,
AGED 46 YEARS, D/O. VASU, CUCOO HOUSE,
HOUSING BOARD COLONY, THIRUVAMBADI,
ALAPPUZHA.
BY ADVS.SRI.M.K.CHANDRA MOHANDAS
SRI.K.SATHIYANANDAN PILLAY
SRI.SHAKTHI PRAKASH
SRI.PRATHEEK VISWANATHAN
SRI.MURALI MADANTHACODU
RESPONDENT(S):
1. MUTHOOT VEHICLE AND ASSET FINANCE LTD.
REPRESENTED BY ITS MANAGING DIRECTOR,
CORPORATE OFFICE, 5TH & 6TH FLOOR,
MITHUN TOWER K P. VALLON ROAD,
KADAVANTHARA, KOCHI-682020
2. SENIOR MANAGER,
MUTHOOT VEHICLE AND ASSET FINANCE LTD.
CORPORATE OFFICE, 5TH & 6TH FLOOR,
MITHUN TOWER K.P.VALLON ROAD,
KADAVANTHARA KOCHI-682020
3. MANAGER,
CREDIT MONITORING MUTHOOT VEHICLE AND ASSET FINANCE LTD
CORPORATE OFFICE, 5TH & 6TH FLOOR, MITHUN TOWER
K.P.VALLON ROAD, KADAVANTHARA KOCHI-682020
4. VILLAGE OFFICER,
AMBALAPUZHA VILLAGE OFFICE,
ALAPPUZHA-688561
R1 TO R3 BY ADV. SRI.C.S.MANILAL
R4 BY SENIOR GOVERNMENT PLEADER SRI. B.VINOD
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 20-07-2018,THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
PBS
WP(C).No. 17237 of 2018 (D)
APPENDIX
PETITIONER(S)' EXHIBITS
EXHIBIT P1: A COPY OF THE LETTER DATED 11/7/2017 SENT BY THE
1ST RESPONDENT TO ITS COUNSEL.
EXHIBIT P2: A COPY OF THE LETTER/CERTIFICATE DATED 11/07/2017
IN RESPECT OF LOAN NO.95,
EXHIBIT P3: A COPY OF THE LETTER/CERTIFICATE DATED 11/7/2017
IN RESPECT OF LOAN NO.45024
EXHIBIT P4: A COPY OF THE TAX RECEIPT IN RESPECT OF THE
PROPERTY OF THE PETITIONER
RESPONDENT'S EXHIBIT
EXHIBIT R1(A) TRUE COPY OF THE INTIMATION LIFTING ATTACHMENT DATED
20.11.2017.
EXHIBIT R1(B) TRUE COPY OF THE REPORT OF THE AMEEN DATED 24.11.2017.
TRUE COPY
PS TO JUDGE
PBS
25/7/2018
ANU SIVARAMAN, J.
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W.P(C).No. 17237 of 2018
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Dated this the 20th day of July, 2018
JUDGMENT
The petitioner has approached this Court seeking the following reliefs:
b