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Kerala High Court

Shobha vs Muthoot Vehicle And Asset Finance Ltd on 11 July, 2017

Author: Anu Sivaraman

Bench: Anu Sivaraman

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT:

                     THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

                 FRIDAY, THE 20TH DAY OF JULY 2018 / 29TH ASHADHA, 1940

                                    WP(C).No. 17237 of 2018


PETITIONER:


      SHOBHA,
      AGED 46 YEARS, D/O. VASU, CUCOO HOUSE,
      HOUSING BOARD COLONY, THIRUVAMBADI,
      ALAPPUZHA.

      BY ADVS.SRI.M.K.CHANDRA MOHANDAS
              SRI.K.SATHIYANANDAN PILLAY
              SRI.SHAKTHI PRAKASH
              SRI.PRATHEEK VISWANATHAN
              SRI.MURALI MADANTHACODU

RESPONDENT(S):

1.    MUTHOOT VEHICLE AND ASSET FINANCE LTD.
      REPRESENTED BY ITS MANAGING DIRECTOR,
      CORPORATE OFFICE, 5TH & 6TH FLOOR,
      MITHUN TOWER K P. VALLON ROAD,
      KADAVANTHARA, KOCHI-682020

2.    SENIOR MANAGER,
      MUTHOOT VEHICLE AND ASSET FINANCE LTD.
      CORPORATE OFFICE, 5TH & 6TH FLOOR,
      MITHUN TOWER K.P.VALLON ROAD,
      KADAVANTHARA KOCHI-682020

3.    MANAGER,
      CREDIT MONITORING MUTHOOT VEHICLE AND ASSET FINANCE LTD
      CORPORATE OFFICE, 5TH & 6TH FLOOR, MITHUN TOWER
      K.P.VALLON ROAD, KADAVANTHARA KOCHI-682020

4.    VILLAGE OFFICER,
      AMBALAPUZHA VILLAGE OFFICE,
      ALAPPUZHA-688561

        R1 TO R3 BY ADV. SRI.C.S.MANILAL
        R4 BY SENIOR GOVERNMENT PLEADER SRI. B.VINOD

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
      ON 20-07-2018,THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:


PBS
WP(C).No. 17237 of 2018 (D)

                                     APPENDIX

PETITIONER(S)' EXHIBITS

EXHIBIT P1:      A COPY OF THE LETTER DATED 11/7/2017 SENT BY THE
                 1ST RESPONDENT TO ITS COUNSEL.

EXHIBIT P2:      A COPY OF THE LETTER/CERTIFICATE DATED 11/07/2017
                 IN RESPECT OF LOAN NO.95,

EXHIBIT P3:      A COPY OF THE LETTER/CERTIFICATE DATED 11/7/2017
                 IN RESPECT OF LOAN NO.45024

EXHIBIT P4:      A COPY OF THE TAX RECEIPT IN RESPECT OF THE
                 PROPERTY OF THE PETITIONER

RESPONDENT'S EXHIBIT

EXHIBIT R1(A)   TRUE COPY OF THE INTIMATION LIFTING ATTACHMENT DATED
                20.11.2017.

EXHIBIT R1(B)   TRUE COPY OF THE REPORT OF THE AMEEN DATED 24.11.2017.


                                                     TRUE COPY


                                                     PS TO JUDGE

PBS
25/7/2018

                       ANU SIVARAMAN, J.
             -----------------------------------------------
                   W.P(C).No. 17237 of 2018
             -----------------------------------------------
             Dated this the 20th day of July, 2018

                             JUDGMENT

The petitioner has approached this Court seeking the following reliefs:

b