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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(3)(b) in Life Insurance Corporation of India (Staff) Regulations, 1960

(b)travelling allowances payable to the employee to enable him to join his appointment under the foreign employer and to return to his appointment in the Corporation on the termination of his deputation;