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[Cites 0, Cited by 1] [Section 322] [Entire Act]

State of Chattisgarh - Subsection

Section 322(a) in The Chhattisgarh Municipalities Act, 1961

(a)enter on and inspect or authorise any other person to enter on and inspect any immovable property occupied by Council or any of its Committees or any institution under its control or management or any work in progress under its direction;