Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act] State of West Bengal - Subsection Section 86(2)(iii) in West Bengal Municipal (Building) Rules, 2007 (iii)BIS : 4326 1993 "Earthquake Resistant Design and Construction of Buildings Code of Practice (Second Revision)",