Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Port Rules for the Port Of Visakhapatnam 5. Striking yards and masts. - All vessels within post shall strike their yards and topmasts on being required to do so by the Port Conservator, whether by signal or otherwise.
