Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Uttarakhand - Subsection Section 15(2)(b) in Uttaranchal University Act, 2012 (b)three nominees of the Board of Governors, one of whom shall be nominated as the convener of the committee by the Board of Governors.