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Rushi @ Ruchi Thapa vs M/S Oriental Insurance Co. Ltd. on 29 August, 2023

     ITEM NO.41                              REGISTRAR COURT. 2             SECTION XIV

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR SH. PUNEET SEHGAL

     Petition(s) for Special Leave to Appeal (C)                      No(s).   6176/2023

     RUSHI @ RUCHI THAPA                                                    Petitioner(s)

                                                        VERSUS

     M/S ORIENTAL INSURANCE CO. LTD. & ORS.                                 Respondent(s)

     Date : 29-08-2023 This petition was called on for hearing today.

     For Petitioner(s)

                                         Mr. Amaan Shreyas, Adv.
                                         Ms. Yashaswini Chauhan, Adv.
                                         Ms. Jaikriti S. Jadeja, AOR


     For Respondent(s)

                                         Mr. Abhishek Kumar Gola, Adv.
                                         Mr. Nikhil Jain, AOR
                                         Mr. Anshul Mehral, Adv.
                                         Ms. Divya Jain, Adv.
                                         Ms. Monica Dhingra, Adv.
                                         Mr. Sagar Saxena, Adv.
                                         Mr. Santanu Ghosh, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite due service on respondent no.2, there is no appearance.

Four weeks time, is granted to respondent no.1 to file counter affidavit.

Await service report from concerned police station in respect of respondent no.3.

List again on 20.10.2023.

PUNEET SEHGAL Registrar