Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Telangana - Section Section 46E in Telangana Excise Act, 1968 46E. Bar of jurisdiction. - Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (Central Act 2 of 1974) when the [Deputy Commissioner of Prohibition and Excise] [[Throughout the ActFor Substituted
