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Madras High Court

Unknown vs B.Pugalendhi

Author: B.Pugalendhi

Bench: B.Pugalendhi

                                                                    CMP(MD)No.8275 of 2022 in
                                                                    S.A(MD)SRNo.32743 of 2016

                                              CMP(MD)No.8275 of 2022 in
                                              S.A(MD)SRNo.32743 of 2016

                 B.PUGALENDHI,J.

This petition is filed for condoning the delay of 1465 days in re-presenting the SA(MD)SRNo.32473 of 2016.

2.The learned Counsel for the respondents strongly objects this petition that the delay is enormous and there is already 875 days delay in filing the appeal. Now the delay in re-presenting appeal is 1465 days.

3.Being satisfied with the reasons, this petition is allowed, with a cost of Rs.2,000/- [Rupees Two Thousand], which shall be paid to the Creche, viz., Bubbles Day Care, being run by the Women Advocates Association, Madurai Bench of Madras High Court, Madurai [Account No.6477041768, Indian Bank, High Court Branch, Madurai] within a period of two weeks from today.

15.11.2022 dsk https://www.mhc.tn.gov.in/judis 1/2 CMP(MD)No.8275 of 2022 in S.A(MD)SRNo.32743 of 2016 B.PUGALENDHI,J.

dsk CMP(MD)No.8275 of 2022 in S.A(MD)SRNo.32743 of 2016 15.11.2022 https://www.mhc.tn.gov.in/judis 2/2