Section 12 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962
12. List of validly nominated candidates.
- The Pramukh shall, immediately after the scrutiny of nominations under Rule 11 is over, announce the names of validly nominated candidates in Form IV and also cause a list thereto to be published by affixing it on the notice board of the office of the [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.].
