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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(9)(ii) in The National Capital Territory of Delhi Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016

(ii)Discontinuance of the Promoter's business as a developer on account of suspension or revocation of his registration under the provisions of the Act or the rules or regulations made thereunder.