Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 11 in Calcutta Port Rules, 1943 11. Anchors at bow. - Every sea-going vessel under way, or lying in the stream or at a mooring shall at all times have at least one anchor at the bow with a capable bent ready for letting go.
