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Allahabad High Court

Sri Ajai Vishen {In Re 71/Fafo/01} vs U.P.S.R.T.C.Lucknow And Others on 29 August, 2019

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CROSS OBJECTION No. - 5 of 2002
 

 
Objector :- Sri Ajai Vishen {In Re 71/Fafo/01}
 
Respondent :- U.P.S.R.T.C.Lucknow And Others
 
Counsel for Objector :- S.A.Sabih
 
Counsel for Respondent :- D.K.Srivastava
 

 
Hon'ble Rajnish Kumar,J.
 

List has been revised. No one is present for the objector to press the objection. There is no request of pass over or adjournment of the case.

Accordingly, the cross objection is dismissed for want of prosecution.

. (Rajnish Kumar,J.) Order Date :- 29.8.2019 Banswar