Allahabad High Court
Sri Ajai Vishen {In Re 71/Fafo/01} vs U.P.S.R.T.C.Lucknow And Others on 29 August, 2019
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 6
Case :- CROSS OBJECTION No. - 5 of 2002
Objector :- Sri Ajai Vishen {In Re 71/Fafo/01}
Respondent :- U.P.S.R.T.C.Lucknow And Others
Counsel for Objector :- S.A.Sabih
Counsel for Respondent :- D.K.Srivastava
Hon'ble Rajnish Kumar,J.
List has been revised. No one is present for the objector to press the objection. There is no request of pass over or adjournment of the case.
Accordingly, the cross objection is dismissed for want of prosecution.
. (Rajnish Kumar,J.) Order Date :- 29.8.2019 Banswar