Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(2) in Bihar Technical Staff Selection Commission Rules, 2015

(2)The Commission shall have power to sanction advance and draw of money from treasury for more than Rs. (1,00,000/-) One Lakh for conducting of examination as per the terms and conditions laid down in Rule 300 of Bihar Treasury Code. The Chairman of the Commission shall have this power upto Rs. One lakh. In cases related to purchase, advance money shall be drawn from treasury only when there is such condition in the approved tender.