Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276] [Entire Act] State of Uttar Pradesh - Subsection Section 276(c) in The United Provinces Tenancy Act, 1939 (c)to have acted in the exercise of its jurisdiction illegally or with material irregularity,
