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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(iii) in The Rajasthan Financial Corporation General Regulations, 2002

(iii)The notice convening General Meeting shall convey the names of Auditors so approved and willing to accept appointment if so decided in the General Meeting. If the number of auditors willing to accept appointment is only one he shall be appointed as auditor after his acceptance as such in General Meeting.