Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 61 in The Court of Wards Act, 1879 61. to 62. [Repealed by Section 33 of Bihar Act 4 of 1940 & Section 9 of Ben. Act 1 of 1906.]
