Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(a) in The Orissa Stamp Rules, 1952 (a)[Omitted] [Omitted vide F.D. No. 31534/29-8-1958-published in the Orissa Gazette Extraordinary ' No. 441/30.9.1958.],
