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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in The Hazardous Wastes (Management And Handling) Rules, 1989

(3)[ Every appeal filed under this rule shall be disposed of within a period of sixty days from the date of such filing.] [ Inserted by S.O. 593(E), dated 20.5.2003 (w.e.f. 23.5.2003). ]