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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(i) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(i)adequate provision must he made for the maintenance of minimum cash balance at the end of the year amounting to ten percent of the income of the Panchayat Samiti for the previous financial year in terms of section 141 of the Act.