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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Digital Signature (End entity) Rules, 2015

(b)use Public Key Cryptography, which employs an algorithm using two different but mathematical related keys; one key (called the private key) for creating a digital signature and another key (called the public key) for verifying a digital signature;