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State of Uttar Pradesh - Section

Section 33 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

33. Annual Report.

- The Annual Report of the University shall be prepared under the direction of the Kulpati (Vice-Chancellor) and submitted by the Board to the Sate Government a month before the annual meeting at which it is to be considered.