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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Manipur - Subsection

Section 69(1)(g) in The Manipur Panchayati Raj Act, 1994

(g)all sums received as gift or contribution and all income from any trust or endowment made in favour of Zilla Parishad;