Delhi High Court - Orders
The Cartoon Network Inc vs Kamco Chew Food Private Limited on 25 October, 2021
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~2 (2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 305/2019
THE CARTOON NETWORK INC. ..... Plaintiff
Through Mr.Dhruv Anand, Adv.
versus
KAMCO CHEW FOOD PRIVATE LIMITED ..... Defendant
Through None.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 25.10.2021 Awaiting the mediation report, renotify on 27.01.2022.
SURESH KUMAR KAIT, J OCTOBER 25, 2021/ab