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Delhi High Court - Orders

The Cartoon Network Inc vs Kamco Chew Food Private Limited on 25 October, 2021

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~2 (2019)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CS(COMM) 305/2019
     THE CARTOON NETWORK INC.                          ..... Plaintiff
                       Through      Mr.Dhruv Anand, Adv.

                       versus

     KAMCO CHEW FOOD PRIVATE LIMITED                   ..... Defendant
                 Through  None.

     CORAM:
     HON'BLE MR. JUSTICE SURESH KUMAR KAIT

                     ORDER

% 25.10.2021 Awaiting the mediation report, renotify on 27.01.2022.

SURESH KUMAR KAIT, J OCTOBER 25, 2021/ab