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Delhi High Court - Orders

Abhijeet Bangad Jagannath vs Union Of India & Anr on 2 November, 2020

Author: Navin Chawla

Bench: Navin Chawla

                         $~10
                         *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +    W.P.(C) 8557/2020 & CM APPL. 27601/2020
                              ABHIJEET BANGAD JAGANNATH                 ..... Petitioner
                                               Through: Mr. Ashutosh Gupta and Mr.
                                                        Abhishek Aggarwal, Advs..

                                                   versus

                               UNION OF INDIA & ANR.                              ..... Respondents
                                             Through:           Mr. Gigi C. George, Adv. for UOI

                               CORAM:
                               HON'BLE MR. JUSTICE NAVIN CHAWLA
                                            ORDER

% 02.11.2020 CM APPL. 27601/2020 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 8557/2020 Issue notice.

Notice is accepted by Mr. Gigi C. George, Adv. on behalf of the respondents. He is granted ten days time to file reply.

List on 17th November, 2020.

NAVIN CHAWLA, J NOVEMBER 2, 2020/rv Signature Not Verified Digitally Signed By:SHALOO BATRA