Delhi High Court - Orders
Abhijeet Bangad Jagannath vs Union Of India & Anr on 2 November, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8557/2020 & CM APPL. 27601/2020
ABHIJEET BANGAD JAGANNATH ..... Petitioner
Through: Mr. Ashutosh Gupta and Mr.
Abhishek Aggarwal, Advs..
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Gigi C. George, Adv. for UOI
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 02.11.2020 CM APPL. 27601/2020 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 8557/2020 Issue notice.
Notice is accepted by Mr. Gigi C. George, Adv. on behalf of the respondents. He is granted ten days time to file reply.
List on 17th November, 2020.
NAVIN CHAWLA, J NOVEMBER 2, 2020/rv Signature Not Verified Digitally Signed By:SHALOO BATRA