Section 17(5) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002
(5)The Advisory Committee shall consist of(a)three medical experts from amongst Gynaecologists, Obstetricians, Paediatricians and Medical Geneticists;(b)one legal expert;(c)one officer to represent the Department dealing with information and publicity of the Government; and(d)three eminent social workers of whom not less than one shall be from amongst representatives of women's organizations.
