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[Cites 0, Cited by 3] [Section 3(18)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(18)(b) in Punjab Municipal Act, 1911

(b)"unbuilt area" is an area within the municipal limits which is declared to be such at a special meeting of the committee by a resolution confirmed by the State Government, or which is notified as such by the State Government.]