Himachal Pradesh High Court
Narinder Kumar vs . State Of H.P & Ors. on 10 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Narinder Kumar vs. State of H.P & Ors.
CWP No.5495/202210.8.2022 Present: Mr. Dinesh Bhanot, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, Mr. Adarsh K. Sharma and Mr. Anil Jaswal, Addl. AGs, for the respondents-State.
CWP No.5495/2022 & CMP No.11034/2022 Issue notice. Mr. Anil Jaswal, learned Additional Advocate General, appears and waives service of notice on behalf of respondents-State. Reply, if any, be filed within six weeks.
List on 21st September, 2022 before the appropriate Bench.
CMP No.11035/2022 The application is disposed of with a direction to the applicant to file English translated copies of Annexures in issue, within a period of four weeks.
( Tarlok Singh Chauhan ) Judge ( Chander Bhusan Barowalia ) Judge 10th August, 2022 (CS) ::: Downloaded on - 10/08/2022 20:03:44 :::CIS