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Delhi High Court - Orders

Pepsico, Inc. & Anr vs Parle Agro Private Limited on 30 January, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                    $~20
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO(OS) (COMM) 217/2023                                                    and   CM   Nos.53233/2023,
                                                53234/2023 & 64918/2023

                                                PEPSICO, INC. & ANR.                                                     ..... Appellants
                                                                Through:                                      Mr Dayan Krishnan, Senior Advocate
                                                                                                              with Mr Dheeraj Nair, Mr Manish K.
                                                                                                              Jha, Mr Angad Baxi and Ms Avni
                                                                                                              Sharma, Advocates.
                                                              versus
                                                PARLE AGRO PRIVATE LIMITED          ..... Respondent
                                                              Through: Mr Chander M. Lall, Senior Advocate
                                                                         with Mr Ankur Sangal, Ms Pragya
                                                                         Mishra, Mr Shaurya Pandey and Ms
                                                                         Yashi Agrawal, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                              ORDER

% 30.01.2024 List for further proceedings on 01.02.2024.

VIBHU BAKHRU, J TARA VITASTA GANJU, J JANUARY 30, 2024 RK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 22:57:16