Delhi High Court - Orders
Pepsico, Inc. & Anr vs Parle Agro Private Limited on 30 January, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 217/2023 and CM Nos.53233/2023,
53234/2023 & 64918/2023
PEPSICO, INC. & ANR. ..... Appellants
Through: Mr Dayan Krishnan, Senior Advocate
with Mr Dheeraj Nair, Mr Manish K.
Jha, Mr Angad Baxi and Ms Avni
Sharma, Advocates.
versus
PARLE AGRO PRIVATE LIMITED ..... Respondent
Through: Mr Chander M. Lall, Senior Advocate
with Mr Ankur Sangal, Ms Pragya
Mishra, Mr Shaurya Pandey and Ms
Yashi Agrawal, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 30.01.2024 List for further proceedings on 01.02.2024.
VIBHU BAKHRU, J TARA VITASTA GANJU, J JANUARY 30, 2024 RK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 22:57:16