Section 9(1)(a) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(a) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

(a)having in his possession, custody or control any property forming part of the undertaking of the company, wrongfully withholds such property from the Central Government; or

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Union of India - Subsection

Section 9(1)(a) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971