Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(b) in The Coking Coal Mines (Emergency Provisions) Act, 1971

(b)transfer or otherwise dispose of any such assets or create any charge, hypothecation, lien or other incumbrance thereon;