Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Sh. Charanjiv Arora And Ors vs Union Of India And Ors on 15 December, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~61
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 4736/2019 & CM APPL. 25258/2020
                              SH. CHARANJIV ARORA AND ORS.       ..... Petitioners
                                            Through: Ms. Prerna Chopra, Advocate.

                                                versus

                              UNION OF INDIA AND ORS.               ..... Respondents
                                            Through: Mr. Ramesh Babu, Ms.
                                            Manisha Singh and Ms. Sanya, Advocates
                                            for R-5/RBI.
                                            Mr. Jasbir Bidhuri, Advocate for R-6 and 7.

                              CORAM:
                              HON'BLE MS. JUSTICE JYOTI SINGH
                                                ORDER

% 15.12.2022 List on 19.01.2023.

JYOTI SINGH, J DECEMBER 15, 2022 ha Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:17.12.2022 17:04:16