Delhi High Court - Orders
Sh. Charanjiv Arora And Ors vs Union Of India And Ors on 15 December, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4736/2019 & CM APPL. 25258/2020
SH. CHARANJIV ARORA AND ORS. ..... Petitioners
Through: Ms. Prerna Chopra, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms.
Manisha Singh and Ms. Sanya, Advocates
for R-5/RBI.
Mr. Jasbir Bidhuri, Advocate for R-6 and 7.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.12.2022 List on 19.01.2023.
JYOTI SINGH, J DECEMBER 15, 2022 ha Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:17.12.2022 17:04:16