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Bombay Presidency - Section

Section 7 in The Bombay Nursing Council (Reorganisation) Order, 1962.

7. Provision regarding recognised institutions.

- Any institution which was approved and recognised or affiliated or deemed to be approved and recognised or affiliated under the Act, and the approval and recognition or affiliation of which is in force immediately before the appointed day, shall, on the same terms and conditions, continue thereafter to be so approved and recognised or affiliated only by or to the Council established for the part of the State of Gujarat or the State of Maharashtra to which the Act extends and in which such institution is situate, until the approval and recognition or affiliation, as the case may be, is duly withdrawn.