Section 208(2)(c) in The Finance Act, 2018

[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(2)(c) in The Finance Act, 2018

(c)in section 8,-

(i)in sub-section (3), in clause (a), after the words "continue during", the words "investigation for a period not exceeding ninety days or" shall be inserted;

(ii)in sub-section (8), after the proviso, the following proviso shall be inserted, namely:-

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Union of India - Subsection

Section 208(2)(c) in The Finance Act, 2018