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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(5) in Abhilashi University (Establishment And Regulation) Act, 2014

(5)The advice of the Regulatory Commission and the Government, if any, arising out of the accounts and audit report of the University shall be placed before the Governing Body and the Governing Body shall issue such directions, as it may deem fit and compliance thereof shall be reported to the Regulatory Commission and the Government.