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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(8)(a) in Reserve Bank of India Pension Regulations, 1990

(a)wife in the case of male employee and husband in the case of female employee, [provided the marriage took place before retirement of the employee] [Deleted by amendment vide A. C. No. 8 dated June 14, 1996.] ;