Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(e) in The Bureau Of Indian Standards Act, 1986

(e)the terms and conditions of service of the Director-General of the Bureau under sub-section (2) of section 7;