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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(xxxiv) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxxiv)Promote feeling among students that "we should learn together, grow together and work together with people. Make efforts to bridge the "Trust Deficit gap "between people and change agents.