Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Entire Act] State of Gujarat - Section Section 3 in The Gujarat Provincial Municipal Corporations Act, 1949 3. [Declaration of local areas to be cities for purposes of the Act.] - Deleted by Gujarat 16 of 1993, 3.3
