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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988

12. Documents to accompany summons to the respondent -

The following documents shall be sent along with the summons.
(a)Copy of the application filed by the applicant and other document filed along with the application.
(b)The verification report of the Mandal Revenue Officer, if any.