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State of Madhya Pradesh - Section

Section 23 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

23. Other officers.

- The appointment of other officers of the Vishwa Vidyalaya referred to in Section 12 shall be made in such manner and the conditions of their service and their powers and duties shall be such as may be prescribed by the Statutes and Regulations.