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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(5) in Tamil Nadu Town and Country Planning Act, 1971

(5)The authority referred to in sub-section (4) may award costs in proceedings under this section to be paid either out of the Fund Account or by such party to the application for review as it may deem fit.