Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act] State of Uttarakhand - Subsection Section 78(2)(d) in The Uttarakhand Police Act, 2007 (d)Education and career counselling and training in appropriate skills for dependents of police officers and other personnel, as determined by the State Government; and