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Orissa High Court

Keshab Chandra Parida vs Orissa State Financial ..... Opposite ... on 5 August, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

         IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No. 11875 of 2014

  Keshab Chandra Parida                       .....                        Petitioner
                                                        Mr. S.K. Sarangi, Advocate
                                        Vs.
  Orissa State Financial                      .....                 Opposite parties
  Corporation

              CORAM:
                  DR. JUSTICE B.R. SARANGI

                                          ORDER

05.08.2021 Order No. This matter is taken up through hybrid mode.

06

As prayed for by learned counsel for the petitioner, list after two weeks.

Ashok (DR. B.R. SARANGI) JUDGE