Jharkhand High Court
Anju Kumari vs Social Welfare Women And Child ... on 10 March, 2017
Author: Shree Chandrashekhar
Bench: Shree Chandrashekhar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 3542 of 2016
Anju Kumari ... ... Petitioner
Versus
The State of Jharkhand and others ... ... Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
For the Petitioner : Mr. Sanjay Kumar Pandey, Advocate
For the Respondents : Mr. Rakesh Kr. Shahi, J.C. to A.A.G.
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03/10.03.2017Inspite of opportunity granted on 18.07.2016, a counteraffidavit has yet not been filed.
2. By way of last last indulgence six weeks further time is granted for filing counteraffidavit.
3. Rejoinder, if any, may be filed two weeks thereafter.
4. Post the matter on 14.06.2017 in the supplementary causelist.
(Shree Chandrashekhar, J.) Tanuj/