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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ee) in The Aluminium (Control) Order, 1970

(ee)[] [Inserted by S.O. 355(E), dated 15th July, 1975.] "retention price" means the price fixed by the Central Government, in respect of each producer, per tonne of aluminium produced and sold by such producer [and includes the price fixed by the Central Government in respect of each producer, per tonne of un-wrought aluminium produced and transferred by such producer to his auxiliary plant for further processing and sale as aluminium of different specifications.] [Inserted by S.O. 74(E) , dated 6th February, 1979.]