Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Uttar Pradesh - Section

Section 26 in U.P. Technical University Act, 2000

26. Institute.

- The University, with the prior approval of State Government may establish one or more institutes to organize and conduct teaching and research in any subject.