Himachal Pradesh High Court
State Of H.P. vs Dhanbir Singh Alias Babloo And Anr. on 12 December, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. Vs Dhanbir Singh alias Babloo and anr.
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Cr.MP(M) No. 2553 of 2022 12.12.2022 Present: Mr. Shiv Pal Minhas, Additional Advocate General, for the appellant. .
Learned Additional Advocate General requests for an adjournment.
As requested, list again on 06.03.2023.
( Sabina ) Judge ( Sushil Kukreja ) Judge December 12, 2022 (gaurav) ::: Downloaded on - 12/12/2022 20:39:56 :::CIS